Lal Babu vs State Of U.P.
2017 Latest Caselaw 5051 ALL

Citation : 2017 Latest Caselaw 5051 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Lal Babu vs State Of U.P. on 5 October, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 701 of 2011
 

 
Appellant :- Lal Babu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shiv Shanker Singh,Anand Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Lower court's record has not been received.

Office is directed to send reminder to the District Judge, concerned by speed post for sending the lower court record within three weeks from today.

List thereafter.

Order Date :- 5.10.2017

Monika

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