Imamuddin vs State Of U.P. & Another
2017 Latest Caselaw 5050 ALL

Citation : 2017 Latest Caselaw 5050 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Imamuddin vs State Of U.P. & Another on 5 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- CRIMINAL APPEAL No. - 1086 of 2017
 

 
Appellant :- Imamuddin
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- Shamsher Ali
 
Counsel for Respondent :- Govt. Advocate,Azmi Yousuf,Kuldeep Kumar Awasthi
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri A.M.Upadhya, learned AGA for the State is present.

Power filed by Sri Azmi Yusuf on behalf of the opposite party no.2 is taken on record.

List in the next week.

Order Date :- 5.10.2017

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