Chakra Pal Singh ( Major B.C. ) vs State Of U.P. And Others
2017 Latest Caselaw 5049 ALL

Citation : 2017 Latest Caselaw 5049 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Chakra Pal Singh ( Major B.C. ) vs State Of U.P. And Others on 5 October, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 32
 

 
Case :- BAIL No. - 9028 of 2015
 

 
Applicant :- Chakra Pal Singh ( Major B.C. )
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Dileep Kumar
 
Counsel for Opposite Party :- Govt. Advocate,Ratna Pandey
 

 
Hon'ble Shashi Kant,J.

As jointly requested by learned counsel for the parties, list this matter after two weeks.

Order Date :- 5.10.2017

Monika

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