State Of U.P. vs Nand Lal Yadav & Another
2017 Latest Caselaw 5048 ALL

Citation : 2017 Latest Caselaw 5048 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

State Of U.P. vs Nand Lal Yadav & Another on 5 October, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 683 of 2011
 

 
Appellant :- State Of U.P.
 
Respondent :- Nand Lal Yadav & Another
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- Nirankar Nath Jaiswal,Satyendra Kumar Tewari
 

 
Hon'ble Shashi Kant,J.

Learned counsel for the parties are present.'

Lower court's record has been received along with copies of the paper books.

Learned counsel for the accused respondents may obtain the copies of the paper books from the office.

List after two weeks for final hearing.

Order Date :- 5.10.2017

Monika

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