State Of U.P. vs Sudhakar & Ors.
2017 Latest Caselaw 5047 ALL

Citation : 2017 Latest Caselaw 5047 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

State Of U.P. vs Sudhakar & Ors. on 5 October, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 608 of 2011
 

 
Appellant :- State Of U.P.
 
Respondent :- Sudhakar & Ors.
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- Vineet Kumar Mishra
 

 
Hon'ble Shashi Kant,J.

List revised. No one is present on behalf of the accused respondents.

Learned A.G.A. is present.

Lower court's record has been received along with paper book.

Learned counsel for the respondent may obtain copies of the paper book from the office.

List after two weeks for hearing.

Order Date :- 5.10.2017

Monika

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