Aditya Kumar Sharma vs State Of U.P.
2017 Latest Caselaw 5046 ALL

Citation : 2017 Latest Caselaw 5046 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Aditya Kumar Sharma vs State Of U.P. on 5 October, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 32
 

 
Case :- BAIL No. - 8979 of 2015
 

 
Applicant :- Aditya Kumar Sharma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manoj Kumar Singh,Atul Verma,Piyush Kumar Singh,Rama Pati Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Rizwan Ahmad
 

 
Hon'ble Shashi Kant,J.

Supplementary affidavit filed today on behalf of the petitioner, is taken on record.

List after one week as peremptorily.

Order Date :- 5.10.2017

Monika

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