Mohd.Mobin @ Ghurey vs State Of U.P.
2017 Latest Caselaw 5045 ALL

Citation : 2017 Latest Caselaw 5045 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Mohd.Mobin @ Ghurey vs State Of U.P. on 5 October, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 32
 

 
Case :- BAIL No. - 5988 of 2015
 

 
Applicant :- Mohd.Mobin @ Ghurey
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amar Nath Dubey,Manoj Kumar Dwivedi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Shashi Kant,J.

List revised. No one is present on behalf of the applicant.

Learned A.G.A. is present.

In the interest of justice, the case is passed over for today.

List in the next cause list.

Order Date :- 5.10.2017

Monika

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