Ramesh @ Lale vs State Of U.P
2017 Latest Caselaw 5044 ALL

Citation : 2017 Latest Caselaw 5044 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Ramesh @ Lale vs State Of U.P on 5 October, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 32
 

 
Case :- BAIL No. - 4532 of 2015
 

 
Applicant :- Ramesh @ Lale
 
Opposite Party :- State Of U.P
 
Counsel for Applicant :- Arjun Singh "Kalhans",Arun Kumar Shukla,S.C.Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Ubhai Kumar Singh
 

 
Hon'ble Shashi Kant,J.

As requested by learned counsel for the applicant, list in the next cause list.

Order Date :- 5.10.2017

Monika

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