Mahendra Singh vs State Of U.P.,
2017 Latest Caselaw 5042 ALL

Citation : 2017 Latest Caselaw 5042 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Mahendra Singh vs State Of U.P., on 5 October, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 1032 of 2011
 

 
Appellant :- Mahendra Singh
 
Respondent :- State Of U.P.,
 
Counsel for Appellant :- A.K. Singh 'Sombanshi'
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Shashi Kant,J.

Learned counsel for the parties are present.

Lower court record has been received along with paper books.

Learned counsel for the appellant may obtain the copies of the paper book from the office.

List after two weeks for hearing.

Order Date :- 5.10.2017

Monika

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