Ram Pher Shukla & Anr. vs State Of U.P.,
2017 Latest Caselaw 5040 ALL

Citation : 2017 Latest Caselaw 5040 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Ram Pher Shukla & Anr. vs State Of U.P., on 5 October, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 1187 of 2011
 

 
Appellant :- Ram Pher Shukla & Anr.
 
Respondent :- State Of U.P.,
 
Counsel for Appellant :- Anoop Kumar Upadhyay
 
Counsel for Respondent :- G.A.,Manoj Kumar Mishra
 

 
Hon'ble Shashi Kant,J.

Learned counsel for the parties are present.

Lower court's record has been received along with paper books.

Learned counsel for the appellant may obtain the copies of the paper book from the office,

List after two weeks for hearing.

Order Date :- 5.10.2017

Monika

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