Lalji vs State Of U.P.
2017 Latest Caselaw 5039 ALL

Citation : 2017 Latest Caselaw 5039 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Lalji vs State Of U.P. on 5 October, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 32
 

 
Case :- BAIL No. - 11753 of 2015
 

 
Applicant :- Lalji
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pawan Kumar Sharma,J.N. Singh,Pawan Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Learned counsel for the applicant prays for and is granted one week time to file supplementary affidavit stating therein the latest status of the case alongwith the statement of the witnesses recorded, if any, before the Trial Court.

List after one week.

Order Date :- 5.10.2017

Monika

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