Raju Bhurji vs The State Of U.P.
2017 Latest Caselaw 5037 ALL

Citation : 2017 Latest Caselaw 5037 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Raju Bhurji vs The State Of U.P. on 5 October, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 32
 

 
Case :- BAIL No. - 10969 of 2015
 

 
Applicant :- Raju Bhurji
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Manoj Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Learned counsel for the applicant prays for and is granted two weeks time to file supplementary affidavit stating therein the latest status of the case alongwith the statement of the witnesses recorded, if any, before the Trial Court.

List therafter

Order Date :- 5.10.2017

Monika

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