Atar Singh @ Yogesh Kumar vs State Of Up
2017 Latest Caselaw 5036 ALL

Citation : 2017 Latest Caselaw 5036 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Atar Singh @ Yogesh Kumar vs State Of Up on 5 October, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 32
 

 
Case :- BAIL No. - 3708 of 2016
 

 
Applicant :- Atar Singh @ Yogesh Kumar
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Anil Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

As prayed by Sri Anil Kumar Singh, learned counsel for the applicant, list this matter after one week.

Order Date :- 5.10.2017

Monika

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