Dev Narain @ Teepu vs The State Of U.P.
2017 Latest Caselaw 5035 ALL

Citation : 2017 Latest Caselaw 5035 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Dev Narain @ Teepu vs The State Of U.P. on 5 October, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 32
 

 
Case :- BAIL No. - 11561 of 2015
 

 
Applicant :- Dev Narain @ Teepu
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Bhagwati Prasad Nigam
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

The case is passed over for today on the request made on behalf of Sri B.P. Nigam, learned counsel for the applicant.

List after one week.

Order Date :- 5.10.2017

Monika

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