Islakh vs State Of U.P.
2017 Latest Caselaw 5034 ALL

Citation : 2017 Latest Caselaw 5034 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Islakh vs State Of U.P. on 5 October, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 32
 

 
Case :- BAIL No. - 649 of 2016
 

 
Applicant :- Islakh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Alok Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Learned counsel for the parties are present.

Learned counsel for the applicant prays for and is granted one week time to file supplementary affidavit stating therein the latest status of the case alongwith the statement of the witnesses recorded, if any, before the Trial Court.

List after one week.

Order Date :- 5.10.2017

Monika

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