Smt. Kabiya vs State Of U.P.
2017 Latest Caselaw 5024 ALL

Citation : 2017 Latest Caselaw 5024 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Smt. Kabiya vs State Of U.P. on 5 October, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- BAIL No. - 8102 of 2017
 
Applicant :- Smt. Kabiya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anand Pratap Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Supplementary affidavit filed today on behalf of accused-applicant in court is taken on record.

1. Learned AGA prays for and is allowed two weeks time to file counter affidavit.

2. List in the next cause list.

Order Date :- 5.10.2017

Pachhere/-

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