Ram Awadh vs State Of U.P.
2017 Latest Caselaw 5021 ALL

Citation : 2017 Latest Caselaw 5021 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Ram Awadh vs State Of U.P. on 5 October, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- BAIL No. - 8089 of 2017
 
Applicant :- Ram Awadh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shanker Lal Pandey
 
Counsel for Opposite Party :- Govt. Advocate,Dev Mani Mishra
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Dev Mani Mishra, Advocate filed his Vakalatnama on behalf of complainant which is taken on record.

2. He seeks two weeks time to file counter affidavit.

3. Time as prayed is allowed.

4. List in the next cause list.

Order Date :- 5.10.2017

Pachhere/-

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