Citation : 2017 Latest Caselaw 5017 ALL
Judgement Date : 5 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 13 Case :- BAIL No. - 8084 of 2017 Applicant :- Mohammad Safeek Opposite Party :- State Of U.P. Counsel for Applicant :- Anshuman Das,Ram Sahay Yadaw Counsel for Opposite Party :- Govt. Advocate Hon'ble Ravindra Nath Mishra-II,J.
1. Learned AGA prays for and is allowed a week time to file counter affidavit.
2. List in the next cause list.
Order Date :- 5.10.2017
Pachhere/-
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