Amrish Yadav vs State Of U.P.
2017 Latest Caselaw 5015 ALL

Citation : 2017 Latest Caselaw 5015 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Amrish Yadav vs State Of U.P. on 5 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 7630 of 2017
 

 
Applicant :- Amrish Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Wasim Ahmad
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Counter affidavit filed on behalf of he State is taken on record.

Rejoinder affidavit, if any, may be filed within two weeks.

List on 27.10.2017.

Order Date :- 5.10.2017

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