Smt. Deepmala Jaiswal vs State Of U.P.
2017 Latest Caselaw 5014 ALL

Citation : 2017 Latest Caselaw 5014 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Smt. Deepmala Jaiswal vs State Of U.P. on 5 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 6908 of 2017
 

 
Applicant :- Smt. Deepmala Jaiswal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- A.Z. Siddiqui,Rajendra Prasa Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Manoj Kumar Singh
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Sri A.Z.Siddiqui, learned counsel for the applicant and Sri M.K.Singh, learned counsel for the respondent are present. Sri A.M.Upadhyay, learned AGA for the State is also present.

List on 26.10.2017.

In the meantime complainant may file counter affidavit, if he so desires.

Order Date :- 5.10.2017

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