Munish vs State Of Up
2017 Latest Caselaw 5013 ALL

Citation : 2017 Latest Caselaw 5013 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Munish vs State Of Up on 5 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 6364 of 2017
 

 
Applicant :- Munish
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Rajeev Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Learned AGA states that counter affidavit is under preparation. He seeks one week time to file the same.

On his request a week's time is granted to file counter affidavit and thereafter no further time will be granted.

List on 31.10.2017

Order Date :- 5.10.2017

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