Ram Gopal Tiwari & Anr. vs State Of Up
2017 Latest Caselaw 5012 ALL

Citation : 2017 Latest Caselaw 5012 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Ram Gopal Tiwari & Anr. vs State Of Up on 5 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 6271 of 2017
 

 
Applicant :- Ram Gopal Tiwari & Anr.
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Amol Kumar,Om Prakash Misra
 
Counsel for Opposite Party :- Govt. Advocate,Mohd Tabrez Iqbal
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Counter affidavit filed on behalf of the State is taken on record.

Complainant may also file counter affidavit.

As prayed, list on 13.10.2017

Order Date :- 5.10.2017

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