Mangali ( Third Bail ) vs State Of U.P.
2017 Latest Caselaw 5010 ALL

Citation : 2017 Latest Caselaw 5010 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Mangali ( Third Bail ) vs State Of U.P. on 5 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 6044 of 2017
 

 
Applicant :- Mangali ( Third Bail )
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Girdhari Lal Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri G.L.Shukla, learned counsel for the applicant and Sri A.M.Upadhyay, learned AGA for the State are present.

On the request of learned counsel for the applicant, list after two weeks.

Order Date :- 5.10.2017

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