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Puttan vs State Of U.P.
2017 Latest Caselaw 5008 ALL

Citation : 2017 Latest Caselaw 5008 ALL
Judgement Date : 5 October, 2017

Allahabad High Court
Puttan vs State Of U.P. on 5 October, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 5772 of 2017
 

 
Applicant :- Puttan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.Malik-E-Ashtar Rizvi
 
Counsel for Opposite Party :- Govt. Advocate,M K Dixit,Mahendra Kr. Dixit
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in revised list. Learned counsel for the applicant and learned AGA for the State are present.

Counter affidavit filed on behalf of thee State is taken on record.

List on 25.10.2017.

Order Date :- 5.10.2017

IA

 

 

 
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