Shatrohan vs State Of Up
2017 Latest Caselaw 5006 ALL

Citation : 2017 Latest Caselaw 5006 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Shatrohan vs State Of Up on 5 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 5609 of 2017
 

 
Applicant :- Shatrohan
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- Virendra Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Birendra Narain Shukla
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Counter affidavit filed on behalf of the State is taken on record.

Case called out in the revised list. Sri V.K.Shukla, learned counsel for the applicant and Sri A.M.Upadhyay,learned AGA for the State are present.

As prayed, list on 31.10.2017.

Order Date :- 5.10.2017

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