Ajay Singh @ Dablu vs State Of U.P.
2017 Latest Caselaw 5005 ALL

Citation : 2017 Latest Caselaw 5005 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Ajay Singh @ Dablu vs State Of U.P. on 5 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 5500 of 2017
 

 
Applicant :- Ajay Singh @ Dablu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashok Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Power filed by Sri Amar Nath Dubey on behalf of the informant is taken on record.

Two weeks' time is granted to file counter affidavit.

List on 30.10.2017.

Order Date :- 5.10.2017

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