Dinesh Kumar vs State Of U.P.
2017 Latest Caselaw 5004 ALL

Citation : 2017 Latest Caselaw 5004 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Dinesh Kumar vs State Of U.P. on 5 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 5411 of 2017
 

 
Applicant :- Dinesh Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pankaj Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Counter affidavit filed on behalf of the State is taken on record.

Case called out in the revised list, Sri P.K.Shukla, learned counsel for the applicant and Sri A.M.Upadhyay, learned AGA for the State are present.

List on 26.10.2017.

Order Date :- 5.10.2017

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