Abhay Tiwari vs State Of U.P. & Another
2017 Latest Caselaw 5001 ALL

Citation : 2017 Latest Caselaw 5001 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Abhay Tiwari vs State Of U.P. & Another on 5 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- APPLICATION U/S 482 No. - 31920 of 2017
 

 
Applicant :- Abhay Tiwari
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- A.T. Pandey,Shiv Kumar Singh Rajawat
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicant, put up as fresh on 13.10.2017 before the appropriate Bench.

The matter shall not be treated as tied up or part heard to this Bench.

Order Date :- 5.10.2017

Gss

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