Pappu @ Virendra Kumar vs State Of U.P. And Another
2017 Latest Caselaw 4999 ALL

Citation : 2017 Latest Caselaw 4999 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Pappu @ Virendra Kumar vs State Of U.P. And Another on 5 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- APPLICATION U/S 482 No. - 31862 of 2017
 

 
Applicant :- Pappu @ Virendra Kumar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- D.C. Dwivedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted 15 days time to file certified copy of order-sheet of the case.

Put up on 31.10.2017 as unlisted.

Order Date :- 5.10.2017

Gss

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