Zahid Kabadi vs State Of U.P.
2017 Latest Caselaw 4997 ALL

Citation : 2017 Latest Caselaw 4997 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Zahid Kabadi vs State Of U.P. on 5 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- APPLICATION U/S 482 No. - 30802 of 2017
 

 
Applicant :- Zahid Kabadi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- U.C. Chaturvedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicant, put up on 10.10.2017 as fresh.

Order Date :- 5.10.2017

Gss

Download the LatestLaws.com Mobile App