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State Of U.P. vs Devki Nandam Tewari
2017 Latest Caselaw 4995 ALL

Citation : 2017 Latest Caselaw 4995 ALL
Judgement Date : 5 October, 2017

Allahabad High Court
State Of U.P. vs Devki Nandam Tewari on 5 October, 2017
Bench: Rekha Dikshit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- U/S 378 CR.P.C. No. - 241 of 2009
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Devki Nandam Tewari
 
Counsel for Applicant :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list.

Sri R.K.Singh, learned AGA for the State submitted that he is not having paper book today.

On his request, list in the next cause list.

Order Date :- 5.10.2017

IA

 

 

 
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