Smt. Gayatri Devi vs State Of U.P. & Another
2017 Latest Caselaw 4994 ALL

Citation : 2017 Latest Caselaw 4994 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Smt. Gayatri Devi vs State Of U.P. & Another on 5 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- U/S 378 CR.P.C. No. - 235 of 2013
 

 
Applicant :- Smt. Gayatri Devi
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Ajay Pratap Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri A.P.Singh, learned counsel for the appellant and Sri A.M.Upadhyay, learned AGA for the State are present.

As prayed list on 2.11.2017.

Order Date :- 5.10.2017

Download the LatestLaws.com Mobile App