Smt. Savita Thru. Her Husband Shiv ... vs State Of U.P. & Ors.
2017 Latest Caselaw 4991 ALL

Citation : 2017 Latest Caselaw 4991 ALL
Judgement Date : 5 October, 2017

Allahabad High Court

Smt. Savita Thru. Her Husband Shiv ... vs State Of U.P. & Ors. on 5 October, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- HABEAS CORPUS No. - 17286 of 2017
 

 
Petitioner :- Smt. Savita Thru. Her Husband Shiv Kumar
 
Respondent :- State Of U.P. & Ors.
 
Counsel for Petitioner :- Mahfooz Alam
 
Counsel for Respondent :- Govt. Advocate,B P Nigam
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri Mahfooz Alam, learned counsel for the petitioner and Sri B.P.Nigam, learned counsel for the respondent alongwith Sri A.M.Upadhyay,learned AGA for the State are present.

Counter affidavit may be filed within two weeks.

List on 30.10.2017.

Order Date :- 5.10.2017

Download the LatestLaws.com Mobile App