Mohd. Iliyas vs Virendra And Others
2017 Latest Caselaw 4970 ALL

Citation : 2017 Latest Caselaw 4970 ALL
Judgement Date : 4 October, 2017

Allahabad High Court

Mohd. Iliyas vs Virendra And Others on 4 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 1366 of 2001
 

 
Appellant :- Mohd. Iliyas
 
Respondent :- Virendra And Others
 
Counsel for Appellant :- V.K.Goel,Abhishek Krishna,Govind Krishna
 
Counsel for Respondent :- B.Malik
 

 
Hon'ble Bachchoo Lal,J.

Sri Govind Krishna, learned counsel for the legal heirs of appellant states that the previous counsel Sri V.K.Goel has moved a substitution application on 9.4.2003 in registry but the same is not on record.

Office is directed to trace out the same and place it on record.

List after ten days.

Order Date :- 4.10.2017

Gss

Download the LatestLaws.com Mobile App