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Janab Ahmad Khan vs Smt. Afrozi Begam (Now Dead) & ...
2017 Latest Caselaw 4969 ALL

Citation : 2017 Latest Caselaw 4969 ALL
Judgement Date : 4 October, 2017

Allahabad High Court
Janab Ahmad Khan vs Smt. Afrozi Begam (Now Dead) & ... on 4 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 916 of 2004
 

 
Appellant :- Janab Ahmad Khan
 
Respondent :- Smt. Afrozi Begam (Now Dead) & Others
 
Counsel for Appellant :- Ramendra Asthana,Ranjeet Saxena
 
Counsel for Respondent :- S.F.A. Naqvi
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the parties even in revised list.

List after ten days as peremptorily.

Order Date :- 4.10.2017

Gss

 

 

 
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