Mohd. Yusuf vs Salman
2017 Latest Caselaw 4968 ALL

Citation : 2017 Latest Caselaw 4968 ALL
Judgement Date : 4 October, 2017

Allahabad High Court

Mohd. Yusuf vs Salman on 4 October, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- MISC. SINGLE No. - 2915 of 2000
 
Petitioner :- Mohd. Yusuf
 
Respondent :- Salman
 
Counsel for Petitioner :- M.Y. Ansari
 
Counsel for Respondent :- S.K. Rastogi,C S C
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested, list in the next cause list.

2. Registry is directed to print the name of Ms. Rushida Farheen as counsel for petitioner when the case is next listed.

Order Date :- 4.10.2017

Pachhere/-

Download the LatestLaws.com Mobile App