Central Bureau Of Investigation ... vs Shri Suresh Chandra (P.C. Act)
2017 Latest Caselaw 4965 ALL

Citation : 2017 Latest Caselaw 4965 ALL
Judgement Date : 4 October, 2017

Allahabad High Court

Central Bureau Of Investigation ... vs Shri Suresh Chandra (P.C. Act) on 4 October, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 243 of 2002
 

 
Revisionist :- Central Bureau Of Investigation Throgh S.P./Acu (Vii)
 
Opposite Party :- Shri Suresh Chandra (P.C. Act)
 
Counsel for Revisionist :- Bireshwar Nath,Amarjeet Singh Rakhara,Nandit Srivastava
 
Counsel for Opposite Party :- R.C. Gupta
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for revisionist.

2. List in the next cause list.

Order Date :- 4.10.2017

Pachhere/-

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