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Raj Kumar vs State Of U.P.
2017 Latest Caselaw 4964 ALL

Citation : 2017 Latest Caselaw 4964 ALL
Judgement Date : 4 October, 2017

Allahabad High Court
Raj Kumar vs State Of U.P. on 4 October, 2017
Bench: Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 
Case :- CRIMINAL REVISION No. - 356 of 2003
 
Revisionist :- Raj Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- S.C.Dhasmana,Anil Kumar Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Anil Kumar Pandey, learned counsel for revisionist has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 4.10.2017

Pachhere/-

 

 

 
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