Angrej Bahadur Singh vs State Of U.P.
2017 Latest Caselaw 4963 ALL

Citation : 2017 Latest Caselaw 4963 ALL
Judgement Date : 4 October, 2017

Allahabad High Court

Angrej Bahadur Singh vs State Of U.P. on 4 October, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- CRIMINAL REVISION No. - 398 of 2005
 
Revisionist :- Angrej Bahadur Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Pankaj Verma,A.P. Singh,B P Singh Bisen,Nirankar Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for revisionist.

2. List in the next cause list.

Order Date :- 4.10.2017

Pachhere/-

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