Additional Director Of Income Tax ... vs State Of U.P.And 3 Ors.
2017 Latest Caselaw 4962 ALL

Citation : 2017 Latest Caselaw 4962 ALL
Judgement Date : 4 October, 2017

Allahabad High Court

Additional Director Of Income Tax ... vs State Of U.P.And 3 Ors. on 4 October, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 
Case :- CRIMINAL REVISION No. - 236 of 2005
 
Revisionist :- Additional Director Of Income Tax Lucknow Thru.Smt.Abha Kala
 
Opposite Party :- State Of U.P.And 3 Ors.
 
Counsel for Revisionist :- D.D.Chopra,Alok Mathur,Mr. Sidharth Dhaon,Prashant Kumar,Siddharth Dhawan
 
Counsel for Opposite Party :- Govt.Advocate,A.K.Mittal,I.B. Singh,Jayant Singh Tomar,Prashant Kumar
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1.As requested by learned counsel for revisionist, time is granted to seek instruction in the matter.

2. List in the next cause list.

Order Date :- 4.10.2017

Pachhere/-

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