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Babbu vs State Of U.P.
2017 Latest Caselaw 4960 ALL

Citation : 2017 Latest Caselaw 4960 ALL
Judgement Date : 4 October, 2017

Allahabad High Court
Babbu vs State Of U.P. on 4 October, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37993 of 2016
 

 
Applicant :- Babbu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Nazrul Islam Jafri
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri S.I. Jafri, Advocate, holding brief of Sri N.I. Jafri,  learned counsel for the applicant, list in the next cause list.

Order Date :- 4.10.2017

Gss

 

 

 
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