Bhola Bind vs State Of U.P.
2017 Latest Caselaw 4957 ALL

Citation : 2017 Latest Caselaw 4957 ALL
Judgement Date : 4 October, 2017

Allahabad High Court

Bhola Bind vs State Of U.P. on 4 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29749 of 2016
 

 
Applicant :- Bhola Bind
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Madan Lal Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit filed on behalf of applicant be taken on record.

Learned counsel for the applicant prays for and is granted ten days time to file certified copy of statement of victim (p.w.-1) by way of a supplementary affidavit.

List thereafter.

Order Date :- 4.10.2017

Gss

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