Neeraj vs State Of U.P.
2017 Latest Caselaw 4956 ALL

Citation : 2017 Latest Caselaw 4956 ALL
Judgement Date : 4 October, 2017

Allahabad High Court

Neeraj vs State Of U.P. on 4 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9393 of 2017
 

 
Applicant :- Neeraj
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Aditya Prasad Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit filed on behalf of applicant and short counter affidavit filed on behalf of State be taken on record.

Learned A?A. prays for and is granted further 20 days' time to file ballistic expert report.

List thereafter.

Order Date :- 4.10.2017

Gss

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