Mayank Singh [Third Bail] vs State Of Up
2017 Latest Caselaw 4955 ALL

Citation : 2017 Latest Caselaw 4955 ALL
Judgement Date : 4 October, 2017

Allahabad High Court

Mayank Singh [Third Bail] vs State Of Up on 4 October, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- BAIL No. - 6186 of 2017
 

 
Applicant :- Mayank Singh [Third Bail]
 
Opposite Party :- State Of Up
 
Counsel for Applicant :- R.N. Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by learned counsel for accused-applicant.

2. List in the next cause list.

Order Date :- 4.10.2017

Pachhere/-

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