Citation : 2017 Latest Caselaw 4951 ALL
Judgement Date : 4 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 13 Case :- BAIL No. - 5851 of 2017 Applicant :- Vinod Kumar Opposite Party :- State Of Up Counsel for Applicant :- Santosh Kumar Srivastava Counsel for Opposite Party :- Govt. Advocate Hon'ble Ravindra Nath Mishra-II,J.
1. As requested by learned counsel for accused-applicant.
2. List in the next cause list.
Order Date :- 4.10.2017
Pachhere/-
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!