Hakeekul Hasan vs State Of U.P.
2017 Latest Caselaw 4948 ALL

Citation : 2017 Latest Caselaw 4948 ALL
Judgement Date : 4 October, 2017

Allahabad High Court

Hakeekul Hasan vs State Of U.P. on 4 October, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 13
 

 
Case :- BAIL No. - 2683 of 2017
 
Applicant :- Hakeekul Hasan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Raghunath Prasad
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Raghunath Prasad, learned counsel for applicant has sought adjournment on the ground of his illness.

2. Passed over for the day.

3. List in the next cause list.

Order Date :- 4.10.2017

Pachhere/-

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