Citation : 2017 Latest Caselaw 4947 ALL
Judgement Date : 4 October, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 8 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2331 of 2017 Applicant :- Pramod Kumar Opposite Party :- State Of U.P. Counsel for Applicant :- Rakesh Pati Tiwari,Ravi Prakash Srivastva Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the applicant, list after two weeks.
Order Date :- 4.10.2017
Gss
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