Shaukeen vs State Of U.P.
2017 Latest Caselaw 4945 ALL

Citation : 2017 Latest Caselaw 4945 ALL
Judgement Date : 4 October, 2017

Allahabad High Court

Shaukeen vs State Of U.P. on 4 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15809 of 2017
 

 
Applicant :- Shaukeen
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dhirendra Kumar Srivastav,Rajiv Sisodia
 
Counsel for Opposite Party :- G.A.,Zia Naz Zaidi
 

 
Hon'ble Bachchoo Lal,J.

Sri Nafees Ahmad, Advocate, has filed parcha on behalf of applicant, let it be taken on record.

On the request of learned counsel for the applicant, list after three weeks.

Order Date :- 4.10.2017

Gss

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