Neresh vs State Of U.P.
2017 Latest Caselaw 4944 ALL

Citation : 2017 Latest Caselaw 4944 ALL
Judgement Date : 4 October, 2017

Allahabad High Court

Neresh vs State Of U.P. on 4 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14119 of 2017
 

 
Applicant :- Neresh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sunil Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Call for progress report of trial from the Sessions Judge concerned within a period of 20 days.

List thereafter.

Order Date :- 4.10.2017

Gss

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