Raj Narain Singh vs Kamla Singh And Another
2017 Latest Caselaw 4943 ALL

Citation : 2017 Latest Caselaw 4943 ALL
Judgement Date : 4 October, 2017

Allahabad High Court

Raj Narain Singh vs Kamla Singh And Another on 4 October, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 8
 

 
Case :- SECOND APPEAL No. - 38 of 2002
 

 
Appellant :- Raj Narain Singh
 
Respondent :- Kamla Singh And Another
 
Counsel for Appellant :- S.N.Srivastava
 
Counsel for Respondent :- A.K.Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri A.K.Singh, learned counsel for the respondent.

List after two weeks.

Order Date :- 4.10.2017

Gss

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